Board Of Director, Ewing ... vs Union Of India Thru' Secretary, ...
2011 Latest Caselaw 3466 ALL

Citation : 2011 Latest Caselaw 3466 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Board Of Director, Ewing ... vs Union Of India Thru' Secretary, ... on 3 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 33358 of 2010
 

 
Petitioner :- Board Of Director, Ewing Christian College Society & Another
 
Respondent :- Union Of India Thru' Secretary, Min. Of H.R.D. & Others
 
Petitioner Counsel :- Roopesh Tiwari,Shailendra
 
Respondent Counsel :- A.S.G.I.,P.S.Baghel,Ram Gopal Tripathi,Ritvik Upadhayay,S.C.
 

 
Hon'ble V.K. Shukla,J.

Heard.

Judgment reserved.

Put up for delivery of judgment on 12.08.2011.

Order Date :- 3.8.2011

SRY

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