Veerpal vs State Of U.P.
2011 Latest Caselaw 3452 ALL

Citation : 2011 Latest Caselaw 3452 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Veerpal vs State Of U.P. on 3 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3736 of 2011
 

 
Petitioner :- Veerpal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sunil Kumar Yadav,Jitendra Kumar Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

The lower court's record has not been received so far.

List in the week commencing 16th August 2011. In the meantime, the aforesaid record may be procured through special messenger.

Order Date :- 3.8.2011

shailesh

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