Manish Kumar Tiwari vs Registrar, Veer Bahadur Singh ...
2011 Latest Caselaw 3449 ALL

Citation : 2011 Latest Caselaw 3449 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Manish Kumar Tiwari vs Registrar, Veer Bahadur Singh ... on 3 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 40279 of 2011
 

 
Petitioner :- Manish Kumar Tiwari
 
Respondent :- Registrar, Veer Bahadur Singh Purvanchal Univ. And Others
 
Petitioner Counsel :- Bijendra Kumar Mishra
 
Respondent Counsel :- Anil Tiwari
 

 
Hon'ble V.K. Shukla,J.

Cases of Sri Anil Tiwari, Advocate are adjourned up to 10.08.2011.

List on 11.08.2011. On the next date Sri Anil Tiwari shall ensure compliance of order dated31.07.2011 passed by this Court.

Learned counsel for petitioner shall inform Mr. Anil Tiwari in writing.

Order Date :- 3.8.2011

SRY

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