Shailendra Singh vs State Of U.P.
2011 Latest Caselaw 3425 ALL

Citation : 2011 Latest Caselaw 3425 ALL
Judgement Date : 2 August, 2011

Allahabad High Court

Shailendra Singh vs State Of U.P. on 2 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3279 of 2011
 

 
Petitioner :- Shailendra Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajay Sengar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Learned counsel for the appellant informed that the lower court's record has already been received in the office.

The office is directed to connect the lower court's record with this appeal and list in the next cause list.

Order Date :- 2.8.2011

shailesh

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