National Insurance Company ... vs Smt. Kallo Devi And Others
2011 Latest Caselaw 3423 ALL

Citation : 2011 Latest Caselaw 3423 ALL
Judgement Date : 2 August, 2011

Allahabad High Court

National Insurance Company ... vs Smt. Kallo Devi And Others on 2 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2485 of 2011
 

 
Petitioner :- National Insurance Company Limited
 
Respondent :- Smt. Kallo Devi And Others
 
Petitioner Counsel :- Ajay Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri Ajay Singh, learned counsel for the appellant, the case is directed to be put up as fresh on 6th September, 2011 so as to ehable him to get further instructions in the matter.

The amount deposited by the appellant if not already disbursed, will not be disbursed till the next date fixed in the matter.

Order Date :- 2.8.2011

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