Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Syed Mokeen Ahmad & Another vs State Of U.P. & Others
2011 Latest Caselaw 3417 ALL

Citation : 2011 Latest Caselaw 3417 ALL
Judgement Date : 2 August, 2011

Allahabad High Court
Syed Mokeen Ahmad & Another vs State Of U.P. & Others on 2 August, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 62707 of 2009
 

 
Petitioner :- Syed Mokeen Ahmad & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- V.P. Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

In the order dated 15.03.2011 in place of words, "Senior Treasury Officer, Ballia' same be read as "Senior Treasury Officer, Ghazipur'

Order Date :- 2.8.2011

SRY

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter