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Amit Kumar Tripathi vs State Of U.P. And Others
2011 Latest Caselaw 3416 ALL

Citation : 2011 Latest Caselaw 3416 ALL
Judgement Date : 2 August, 2011

Allahabad High Court
Amit Kumar Tripathi vs State Of U.P. And Others on 2 August, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 9105 of 2011
 

 
Petitioner :- Amit Kumar Tripathi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar Shukla
 
Respondent Counsel :- C.S.C.,Anil Tiwari,I.S.Tomar,Saumitra Singh
 

 
Hon'ble V.K. Shukla,J.

Indrasen Singh Tomar, Advocate has sent illness slip today. His illness slip is being opposed.

 List this case peremptorily, in the next cause list.

Order Date :- 2.8.2011

SRY

 

 

 
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