Km. Neelam Singh vs The State Of U.P. And Others
2011 Latest Caselaw 3370 ALL

Citation : 2011 Latest Caselaw 3370 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Km. Neelam Singh vs The State Of U.P. And Others on 1 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25654 of 2011
 

 
Petitioner :- Km. Neelam Singh
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar Singh,H.C. Singh,N.C. Singh
 
Respondent Counsel :- C.S.C.,Sunita Agarwal
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

List this case in the next cause list.

Rejoinder affidavit, if any, may be filed by the next date fixed.

Order Date :- 1.8.2011

SRY

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