Nannu vs State Of U.P.
2011 Latest Caselaw 3356 ALL

Citation : 2011 Latest Caselaw 3356 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Nannu vs State Of U.P. on 1 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4418 of 2011
 

 
Petitioner :- Nannu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pankaj Sharma,Ganesh Dutt Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

On the request of the learned counsel for the appellant put up on 8th August 2011 as fresh. In the meantime supplementary affidavit annexing therewith the statements of the victim and her daughter may be filed.

Order Date :- 1.8.2011

shailesh

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