Akhilesh Kumar Jaiswal vs State Of U.P. And Others
2011 Latest Caselaw 3355 ALL

Citation : 2011 Latest Caselaw 3355 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Akhilesh Kumar Jaiswal vs State Of U.P. And Others on 1 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 42821 of 2011
 

 
Petitioner :- Akhilesh Kumar Jaiswal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Gopal Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The contention of the petitioner is that the impugned transfer order dated 21.7.2011 is contrary to the Government Order dated 6.6.2011.

Learned Standing Counsel may seek instruction in the matter.

Put up on Thursday i.e. on 4.8.2011 as fresh.

Order Date :- 1.8.2011

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