Soni Mishra And Others vs State Of U.P. And Others
2011 Latest Caselaw 3329 ALL

Citation : 2011 Latest Caselaw 3329 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Soni Mishra And Others vs State Of U.P. And Others on 1 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 26687 of 2011
 

 
Petitioner :- Soni Mishra And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bishram Tiwari
 
Respondent Counsel :- C.S.C.,Smt. Sunita Agrawal
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list along with connected writ petition Nos.44444 of 2010 and 48604 of 2010.

On the next date, the office shall also submit its explanation as to under what circumstances the record of all the connected cases could not be sent before the Court, when numbers of all writ petitions along with cause title were specifically mentioned in the order of the Court passed on earlier occasion.

Order Date :- 1.8.2011

SRY

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