Kanhaiya Gaur vs State Of U.P.
2011 Latest Caselaw 921 ALL

Citation : 2011 Latest Caselaw 921 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Kanhaiya Gaur vs State Of U.P. on 6 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34432 of 2010
 

 
Petitioner :- Kanhaiya Gaur
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Abhay Raj Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble B.N. Shukla,J.

Learned AGA prays for and is allowed 2 weeks further time as last opportunity to file counter affidavit.

List thereafter.

Order Date :- 6.4.2011

SU.

Download the LatestLaws.com Mobile App