Rama Nand Singh vs State Of U.P. And Others
2011 Latest Caselaw 885 ALL

Citation : 2011 Latest Caselaw 885 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Rama Nand Singh vs State Of U.P. And Others on 5 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46478 of 2010
 

 
Petitioner :- Rama Nand Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Brijesh Yadav
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel is accorded six weeks' time to file counter affidavit.

List after six weeks.

Order Date :- 5.4.2011

SRY

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