Ram Chandra And Another vs State Of U.P. And Another
2011 Latest Caselaw 875 ALL

Citation : 2011 Latest Caselaw 875 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Ram Chandra And Another vs State Of U.P. And Another on 5 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 6997 of 2011
 

 
Petitioner :- Ram Chandra And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Sharad Malviya,Irfan Hasan
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' further time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Interim order already passed is extended till the next date of listing.

Order Date :- 5.4.2011

SRY

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