Citation : 2011 Latest Caselaw 796 ALL
Judgement Date : 1 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 69947 of 2010 Petitioner :- Harish Chandra Respondent :- Laxman Prasad And Another Petitioner Counsel :- Nirvikar Gupta Respondent Counsel :- R. S. Chauhan Hon'ble Rakesh Tiwari,J.
Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.
List this matter thereafter.
Order Date :- 1.4.2011
P
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