Harbansh (Deceased) & Another vs State Of U.P. Thru' Collector & ...
2011 Latest Caselaw 789 ALL

Citation : 2011 Latest Caselaw 789 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Harbansh (Deceased) & Another vs State Of U.P. Thru' Collector & ... on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 93 of 2010
 

 
Petitioner :- Harbansh (Deceased) & Another
 
Respondent :- State Of U.P. Thru' Collector & Others
 
Petitioner Counsel :- Anoop Trivedi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Counsel for the appellants states that First Appeal (Defective) No. 233/2005 has been given a new number as First Appeal No. 31/2010. This appeal may be connected with that.

Order Date :- 1.4.2011

Meenu

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