Citation : 2011 Latest Caselaw 784 ALL
Judgement Date : 1 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 11379 of 1999 Petitioner :- Saghir Ahmad & Another Respondent :- Judge, S.C.C. & Others Petitioner Counsel :- K.M. Garg Respondent Counsel :- C.S.C. Hon'ble Rakesh Tiwari,J.
Heard Sri K.M. Garg, learned counsel for the petitioner who has concluded his argument and Sri V.M. Zaidi, learned counsel for the respondent. Sri V.M. Zaidi, Advocate may also file case law.
Sri V.M. Zaidi, learned counsel for the respondent may also give a copy of the case law to Sri K.M. Garg, learned counsel for the petitioner by Monday 4.4.2011 for purpose of rebuttal.
Put up on 5.4.2011.
Put up this matter on Tuesday i.e. 5.4.2011.
Order Date :- 1.4.2011
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