Sharad Nandan Ojha vs State Of U.P.
2011 Latest Caselaw 1409 ALL

Citation : 2011 Latest Caselaw 1409 ALL
Judgement Date : 28 April, 2011

Allahabad High Court

Sharad Nandan Ojha vs State Of U.P. on 28 April, 2011

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 2810 of 2011
 

 
Petitioner :- Sharad Nandan Ojha
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Santosh Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

List on 10.5.2011.

Investigating Officer of case crime no.68 of 2011 under section 306 I.P.C., police station Mahanagar, Lucknow will be present in this Court on the date fixed along with case diary/duplicate case diary.

The Government Advocate shall ensure compliance of this order.

Order Date :- 28.4.2011

kvg/-

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