Vishal Gulati @ Vishwapati Madan vs Sardar Mohindar Singh "Deceased" ...
2011 Latest Caselaw 1367 ALL

Citation : 2011 Latest Caselaw 1367 ALL
Judgement Date : 26 April, 2011

Allahabad High Court

Vishal Gulati @ Vishwapati Madan vs Sardar Mohindar Singh "Deceased" ... on 26 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 49555 of 2010
 

 
Petitioner :- Vishal Gulati @ Vishwapati Madan
 
Respondent :- Sardar Mohindar Singh "Deceased" And Others
 
Petitioner Counsel :- Yasharth,Nitin Yasharth
 
Respondent Counsel :- Manish Tandon
 

 
Hon'ble Rakesh Tiwari,J.

Sri Manish Tandon has filed counter affidavit for transpositioning respondent no.2.

Learned counsel for the petitioner prays for and is granted two weeks' time for filing rejoinder affidavit.

Lits this matter thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.4.2011

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