Abdul Jabbar Ansari And Others vs Smt. Rajrani And Others
2011 Latest Caselaw 1366 ALL

Citation : 2011 Latest Caselaw 1366 ALL
Judgement Date : 26 April, 2011

Allahabad High Court

Abdul Jabbar Ansari And Others vs Smt. Rajrani And Others on 26 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 3122 of 2011
 

 
Petitioner :- Abdul Jabbar Ansari And Others
 
Respondent :- Smt. Rajrani And Others
 
Petitioner Counsel :- J. J. Munir
 
Respondent Counsel :- S. S. Chauhan
 

 
Hon'ble Rakesh Tiwari,J.

Due to paucity of time, the case cannot be heard today.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.4.2011

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