Anil Kumar And Another vs Sri Kishan Verma
2011 Latest Caselaw 1359 ALL

Citation : 2011 Latest Caselaw 1359 ALL
Judgement Date : 26 April, 2011

Allahabad High Court

Anil Kumar And Another vs Sri Kishan Verma on 26 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 8457 of 2011
 

 
Petitioner :- Anil Kumar And Another
 
Respondent :- Sri Kishan Verma
 
Petitioner Counsel :- Rakesh Bahadur,Praful Bahadur
 
Respondent Counsel :- Pradeep Kumar,Praveen Kumar
 

 
Hon'ble Rakesh Tiwari,J.

Due to paucity of time, the case cannot be heard today.

List this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.4.2011

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