Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Narendra Kumar Dalmia vs Rajendra Kumar Agarwal & Others
2011 Latest Caselaw 1349 ALL

Citation : 2011 Latest Caselaw 1349 ALL
Judgement Date : 25 April, 2011

Allahabad High Court
Narendra Kumar Dalmia vs Rajendra Kumar Agarwal & Others on 25 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 15352 of 2011
 

 
Petitioner :- Narendra Kumar Dalmia
 
Respondent :- Rajendra Kumar Agarwal & Others
 
Petitioner Counsel :- Sanjay Pratap Bahadur,Manoj Kumar Singh
 
Respondent Counsel :- Rajesh Srivastava
 

 
Hon'ble Rakesh Tiwari,J.

List this matter peremptorily after two weeks. In the meantime, rejoinder affidavit may be filed.

Interim order, if any, is extended till the next date of listing.

Order Date :- 25.4.2011

P

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter