Citation : 2011 Latest Caselaw 1348 ALL
Judgement Date : 25 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 5899 of 2011 Petitioner :- Ram Prakash Respondent :- Nitin Kumar Mishr Petitioner Counsel :- A.P. Tewari,O.P. Katiyar Hon'ble Rakesh Tiwari,J.
Await for notice.
List this matter after two weeks.
Order Date :- 25.4.2011
P
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