Nasim vs Waqf Haji Rahim Bux & Others
2011 Latest Caselaw 1346 ALL

Citation : 2011 Latest Caselaw 1346 ALL
Judgement Date : 25 April, 2011

Allahabad High Court

Nasim vs Waqf Haji Rahim Bux & Others on 25 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 22221 of 2011
 

 
Petitioner :- Nasim
 
Respondent :- Waqf Haji Rahim Bux & Others
 
Petitioner Counsel :- Mohd. Khalil
 
Respondent Counsel :- Ateeq Ahmad Khan
 

 
Hon'ble Rakesh Tiwari,J.

Case has been taken in the revised list. None appears for the respondents.

List this matter in the next cause list peremptorily.

Learned counsel for the parties are directed to maintain status quo over the property in dispute as it exist today.

Order Date :- 25.4.2011

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