Lakshmi Narain @ Lakshman vs Distt. Judge & Others
2011 Latest Caselaw 1338 ALL

Citation : 2011 Latest Caselaw 1338 ALL
Judgement Date : 25 April, 2011

Allahabad High Court

Lakshmi Narain @ Lakshman vs Distt. Judge & Others on 25 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 59165 of 2009
 

 
Petitioner :- Lakshmi Narain @ Lakshman
 
Respondent :- Distt. Judge & Others
 
Petitioner Counsel :- Ashok Kumar Verma,Shri Chandra
 
Respondent Counsel :- Sc,Balveer Singh Yadav,Hassan Abbash
 

 
Hon'ble Rakesh Tiwari,J.

Case is passed over on the illness slip of Sri Chandra, learned counsel for the petitioner.

List this matter after two weeks peremptorily.

Order Date :- 25.4.2011

Download the LatestLaws.com Mobile App