Citation : 2011 Latest Caselaw 1332 ALL
Judgement Date : 25 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 172 of 2010 Petitioner :- Mohd. Anis Ahamad & Others Respondent :- Kitabi Shah Petitioner Counsel :- Sanjeev Kumar Pandey Hon'ble Rakesh Tiwari,J.
Learned counsel for the petitioner states that he has already taken steps. However, the case has been listed today. It appears from the record that in the notice the date 25.5.2011 has been fixed.
List this matter on 25.5.2011.
Order Date :- 25.4.2011
P
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