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M/S Bilbiro Devi & Co. & Others vs State Bank Of India
2011 Latest Caselaw 1313 ALL

Citation : 2011 Latest Caselaw 1313 ALL
Judgement Date : 22 April, 2011

Allahabad High Court
M/S Bilbiro Devi & Co. & Others vs State Bank Of India on 22 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 404 of 1998
 

 
Petitioner :- M/S Bilbiro Devi & Co. & Others
 
Respondent :- State Bank Of India
 
Petitioner Counsel :- Yogesh Agarwal,A.K.Singh,P.K. Kashyap,R.A. Mishra,S.A.Jilani
 
Respondent Counsel :- Rakesh Mishra,S.K. Gupta,Vipin Sinha
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 21.4.2011. The case is listed under Chapter XIII Rule 3. Respondents have not filed the paper book. They will not be permitted to refer any evidence or document without the leave of the Court.

It is 1998 Appeal. List this appeal for hearing.

Order Date :- 22.4.2011

NS

 

 

 
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