Citation : 2011 Latest Caselaw 1301 ALL
Judgement Date : 22 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 63 of 2011 Petitioner :- Smt.Naraini Devi Respondent :- State Of U.P.& Another Petitioner Counsel :- N.S.Chaudhary,V.P. Varshaney Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 22.4.2011
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