Suresh Tiwari vs Deputy Registrar And Another
2011 Latest Caselaw 1290 ALL

Citation : 2011 Latest Caselaw 1290 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Suresh Tiwari vs Deputy Registrar And Another on 21 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 20128 of 2011
 

 
Petitioner :- Suresh Tiwari
 
Respondent :- Deputy Registrar And Another
 
Petitioner Counsel :- Shailendra,Chandan Sharma,Umesh Narain Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

IMPLEADMENT APPLICATION

Allowed.

Learned counsel for the applicant is permitted to implead the applicant, Resident Welfare Association (Regd.), Sector 20, Noida, District Gautam Budh Nagar through its General Secretary, Suresh Tiwari, as petitioner No.2 in the array of the parties.

Order Date :- 21.4.2011

SRY

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