Smt. Nayyar Sultana Alias Gidiya vs Tausif Khan
2011 Latest Caselaw 1278 ALL

Citation : 2011 Latest Caselaw 1278 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Smt. Nayyar Sultana Alias Gidiya vs Tausif Khan on 21 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 181 of 2011
 

 
Petitioner :- Smt. Nayyar Sultana Alias Gidiya
 
Respondent :- Tausif Khan
 
Petitioner Counsel :- Sanjay Mishra,Rahul Mishra
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent, returnable at an early date. The applicant may take steps to serve the respondent by registered post.

List in the week commencing 23.5.2011.

Till the next date of listing, the further proceeding in Divorce Petition No.121 of 2009 (Tausif Khan Vs. Smt. Nayyar Sultana), pending in the court of Principal Judge, Family Court, Lucknow shall remain stayed.

Order Date :- 21.4.2011

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