Kushal Pal Singh ... vs State Of U.P. And Others
2011 Latest Caselaw 1271 ALL

Citation : 2011 Latest Caselaw 1271 ALL
Judgement Date : 21 April, 2011

Allahabad High Court

Kushal Pal Singh ... vs State Of U.P. And Others on 21 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 21037 of 2011
 

 
Petitioner :- Kushal Pal Singh Chahal,Sub-Inspector
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up on Monday.

Order Date :- 21.4.2011

SRY

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