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Bharuni Saud vs U.P. State Road Transport ...
2011 Latest Caselaw 1260 ALL

Citation : 2011 Latest Caselaw 1260 ALL
Judgement Date : 20 April, 2011

Allahabad High Court
Bharuni Saud vs U.P. State Road Transport ... on 20 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1126 of 2008
 

 
Petitioner :- Bharuni Saud
 
Respondent :- U.P. State Road Transport Corp.Ltd. Thru' G.M./M.D. & Others
 
Petitioner Counsel :- Pradeep Kumar Srivastava
 
Respondent Counsel :- O.P. Mishra,Rajesh Kumar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Delay in filing the appeal is condoned.

Admit.

Issue notice.

Appellant will take fresh steps to serve the unrepresented  respondents by registered post.

Order Date :- 20.4.2011

NS

 

 

 
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