Shikha Verma vs State Of U.P. Thru' Secy. & Another
2011 Latest Caselaw 1251 ALL

Citation : 2011 Latest Caselaw 1251 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

Shikha Verma vs State Of U.P. Thru' Secy. & Another on 20 April, 2011

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - C No. - 68574 of 2005
 

 
Petitioner :- Shikha Verma
 
Respondent :- State Of U.P. Thru' Secy. & Another
 
Petitioner Counsel :- Dhirendra Singh Rajput
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

List has been revised. None appears for the petitioner even in the revised call to press this petition.

The petition is accordingly dismissed in default. Interim order, if any, stands vacated.

Order Date :- 20.4.2011

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