Smt. Anuradha Chaudhary vs Gaurav Panwar
2011 Latest Caselaw 1250 ALL

Citation : 2011 Latest Caselaw 1250 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

Smt. Anuradha Chaudhary vs Gaurav Panwar on 20 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 180 of 2011
 

 
Petitioner :- Smt. Anuradha Chaudhary
 
Respondent :- Gaurav Panwar
 
Petitioner Counsel :- K.N. Raha
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent, returnable at an early date. The applicant may take steps to serve the respondent by registered post.

List in the week commencing 16.5.2011.

Till the next date of listing, the further proceeding in case no. 65 of 2011 (Gaurav Panwar Vs. Smt. Anuradha Chaudhari) pending before the Civil Judge (Senior Division) Bagpat shall remain stayed.

Order Date :- 20.4.2011

Download the LatestLaws.com Mobile App