Citation : 2011 Latest Caselaw 1243 ALL
Judgement Date : 20 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 258 of 2006 Petitioner :- Smt. Rooma Devi Respondent :- Ram Dev Sharma Petitioner Counsel :- B.M. Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Issue notice on the application to condone the delay.
Order Date :- 20.4.2011
NS
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