Kiran vs State Of U.P. And Others
2011 Latest Caselaw 1242 ALL

Citation : 2011 Latest Caselaw 1242 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

Kiran vs State Of U.P. And Others on 20 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 21565 of 2011
 

 
Petitioner :- Kiran
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ravindra Pr.Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

In the order dated 15.04.2011, this much also be read that "any further action taken during pendency of writ petition shall abide by final orders to be passed by this Court."

Application stands disposed of accordingly.

Order Date :- 20.4.2011

SRY

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