Dr. Dara Singh vs Smt. Rajni
2011 Latest Caselaw 1233 ALL

Citation : 2011 Latest Caselaw 1233 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

Dr. Dara Singh vs Smt. Rajni on 20 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 233 of 2006
 

 
Petitioner :- Dr. Dara Singh
 
Respondent :- Smt. Rajni
 
Petitioner Counsel :- Saurabh Gour,A.B.L. Gour
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant states that this appeal may be listed after three weeks and on that date he may make a statement to withdraw the appeal.

On the request of counsel for the appellant, list this case after three weeks.

Order Date :- 20.4.2011

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