Maya Devi Gupta vs State Of U.P. And Others
2011 Latest Caselaw 1228 ALL

Citation : 2011 Latest Caselaw 1228 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

Maya Devi Gupta vs State Of U.P. And Others on 20 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 21333 of 2011
 

 
Petitioner :- Maya Devi Gupta
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Kishore Gupta
 
Respondent Counsel :- C.S.C.,Manoj Gautam
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

In the last paragraph of order dated 13.04.2011, the date"10.2.2011" be read as "10.03.2011" and in place of words "District Magistrate, Hamirpur" same be read as "Bal Vikas Pariyojna Adhikari Shahar, Hamirpur"

Order Date :- 20.4.2011

SRY

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