Citation : 2011 Latest Caselaw 1209 ALL
Judgement Date : 19 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1545 of 2010 Petitioner :- Smt.Sushila Devi And Others Respondent :- Anwar Ali And Others Petitioner Counsel :- Indrasen Singh Tomar,Satya Prakash Shukla Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
There is a mistake in our order dated 16.3.2011. This appeal is by the claimants and is barred by time. No notice on the delay condonation application has been issued. The order dated 16.3.2011 is withdrawn. The office will treat this appeal as a defective appeal No.1545 of 2010. Now the notices are issued on the delay condonation application.
Order Date :- 19.4.2011
NS
Civil Misc. Delay Condonation Application No.272067 of 2010
IN
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1545 of 2010
Petitioner :- Smt.Sushila Devi And Others
Respondent :- Anwar Ali And Others
Petitioner Counsel :- Indrasen Singh Tomar,Satya Prakash Shukla
Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Issue notice on the application to condone the delay.
Order Date :- 19.4.2011
NS
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