Citation : 2011 Latest Caselaw 1200 ALL
Judgement Date : 19 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 104 of 2011 Petitioner :- Ram Nath Yadav Respondent :- Hemant Kumar Petitioner Counsel :- K.K. Mishra @ Balram,P.K. Tiwari Hon'ble Rajes Kumar,J.
List in the week commencing 2.5.2011. The office is directed to give report about the service of notice.
Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 19.4.2011
OP
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