Sushil Kumar Tyagi vs State Of U.P. And Others
2011 Latest Caselaw 1196 ALL

Citation : 2011 Latest Caselaw 1196 ALL
Judgement Date : 19 April, 2011

Allahabad High Court

Sushil Kumar Tyagi vs State Of U.P. And Others on 19 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 394 of 2011
 

 
Petitioner :- Sushil Kumar Tyagi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Santosh Kumar Srivastava,Smt. Alka Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Case called out. No one is present on behalf of the appellant.

List this case in the next cause list.

Order Date :- 19.4.2011

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