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Farman vs State Of U.P.
2011 Latest Caselaw 1160 ALL

Citation : 2011 Latest Caselaw 1160 ALL
Judgement Date : 18 April, 2011

Allahabad High Court
Farman vs State Of U.P. on 18 April, 2011
Bench: Vikram Nath



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16034 of 2010
 

 
Petitioner :- Farman
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Amit Daga,R.N. Rai,S.S. Pandey,V.S.Choudhary
 
Respondent Counsel :- Govt. Advocate,Mahipal.Singh
 

 
Hon'ble Vikram Nath,J.

Learned counsel for the complianant is not present.

List this matter on 27.04.2011.

Order Date :- 18.4.2011

P

 

 

 
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