New Okhla Industrial Development ... vs Kundan Singh & Others
2011 Latest Caselaw 1143 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 231 of 2004
 

 
Petitioner :- New Okhla Industrial Development Authority Thru'Its Chairman
 
Respondent :- Kundan Singh & Others
 
Petitioner Counsel :- Vivek Prasad Mathur
 
Respondent Counsel :- Pankaj Mitthal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri Amit Manohar and Sri Madan Mohan, Advocates, are present before the Court. They states that out of this bunch many appeals have been filed by the NOIDA and many appeals have been filed by the claimants. A list of these appeals have been given to Sri A.B. Saran, Deputy Registrar (Listing). They further states that out of these appeal, First Appeal No.228 of 2004 filed by NOIDA arises out of an appeal filed against a case in LAR No.132 1996. This was the leading case there. Office will make this case as leading case and rest of the appeals filed by the NOIDA as well as by the claimants would be connected with it. On the next date, these cases may be listed for orders along with office report whether the Court Fees in the appeal filed by the claimants have been paid and whether the paper books in the cases have been filed.

Order Date :- 18.4.2011

NS