U.P. State Sugar Corpn. Ltd. Thru' ... vs M/S Ram Laxman Sugar Mills Thru' ...
2011 Latest Caselaw 1101 ALL

Citation : 2011 Latest Caselaw 1101 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

U.P. State Sugar Corpn. Ltd. Thru' ... vs M/S Ram Laxman Sugar Mills Thru' ... on 16 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 631 of 2003
 

 
Petitioner :- U.P. State Sugar Corpn. Ltd. Thru' Its G.M.
 
Respondent :- M/S Ram Laxman Sugar Mills Thru' P.C. Agarwal & Ors.
 
Petitioner Counsel :- Rajendra Kumar Srivastava
 
Respondent Counsel :- M.K. Gupta
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case after 30.4.2011 on the adjournment slip of counsel for the appellant.

Order Date :- 16.4.2011

Download the LatestLaws.com Mobile App