Mohammed Yasin vs Jag Mohan Khanna
2011 Latest Caselaw 1099 ALL

Citation : 2011 Latest Caselaw 1099 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Mohammed Yasin vs Jag Mohan Khanna on 16 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 171 of 2004
 

 
Petitioner :- Mohammed Yasin
 
Respondent :- Jag Mohan Khanna
 
Petitioner Counsel :- P.K. Singhal
 
Respondent Counsel :- P.K. Jain,Rama Goel
 

 
Hon'ble Rajes Kumar,J.

The case has been marked for the stay extension. The case has been called out twice. No one appears on behalf of the revisionist. Learned counsel for the respondent is present.

In this view of the matter, the Court declines to extend the interim order.

Order Date :- 16.4.2011

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