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Mani Chand vs Group General Manager
2011 Latest Caselaw 1097 ALL

Citation : 2011 Latest Caselaw 1097 ALL
Judgement Date : 16 April, 2011

Allahabad High Court
Mani Chand vs Group General Manager on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1638 of 2008
 

 
Petitioner :- Mani Chand
 
Respondent :- Group General Manager
 
Petitioner Counsel :- M.A. Qadeer
 
Respondent Counsel :- Sandeep Saxena
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 16.4.2011

NS

 

 

 
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