Smt. Rekha vs State Of U.P. & Others
2011 Latest Caselaw 1090 ALL

Citation : 2011 Latest Caselaw 1090 ALL
Judgement Date : 16 April, 2011

Allahabad High Court

Smt. Rekha vs State Of U.P. & Others on 16 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 338 of 2010
 

 
Petitioner :- Smt. Rekha
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajeev Kumar Shrivastava
 

 
Hon'ble Rajes Kumar,J.

The notice has been sent by ordinary post. As per office report it has not been returned back. The applicant is directed to serve the opposite parties by registered post. Steps will be taken within one week.

List in the week commencing 16.5.2011.

Order Date :- 16.4.2011

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