G.D.A., Ghaziabad vs Mam Raj And Another
2011 Latest Caselaw 1045 ALL

Citation : 2011 Latest Caselaw 1045 ALL
Judgement Date : 15 April, 2011

Allahabad High Court

G.D.A., Ghaziabad vs Mam Raj And Another on 15 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 911 of 2000
 

 
Petitioner :- G.D.A., Ghaziabad
 
Respondent :- Mam Raj And Another
 
Petitioner Counsel :- Ajay Kumar Misra
 
Respondent Counsel :- J.N. Sharma,Madan Mohan,V.B.Singh,Vijai Sinha,Vipin Sinha
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant states that this appeal is connected with First Appeal No.910 of 2000 in which paper book has already been filed, which may be read in this appeal also.

Order Date :- 15.4.2011

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