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Om Narayan Verma & Others vs State Of U.P. And Others
2011 Latest Caselaw 1034 ALL

Citation : 2011 Latest Caselaw 1034 ALL
Judgement Date : 13 April, 2011

Allahabad High Court
Om Narayan Verma & Others vs State Of U.P. And Others on 13 April, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 21362 of 2011
 

 
Petitioner :- Om Narayan Verma & Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sharvan Kr. Mishra
 
Respondent Counsel :- C.S.C.,Amit Sthalekar
 

 
Hon'ble V.K. Shukla,J.

List this matter after six weeks along with writ petition No.67233 of 2009, showing the names of respective counsel in  both the cases along with cause title.

In the meantime, Sri Amit Asthelkar, Advocate shall file counter affidavit.

Order Date :- 13.4.2011

SRY

 

 

 
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