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Wing Commander Sandeep Puri vs Smt. Vibha
2011 Latest Caselaw 1020 ALL

Citation : 2011 Latest Caselaw 1020 ALL
Judgement Date : 11 April, 2011

Allahabad High Court
Wing Commander Sandeep Puri vs Smt. Vibha on 11 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 111 of 2011
 

 
Petitioner :- Wing Commander Sandeep Puri
 
Respondent :- Smt. Vibha
 
Petitioner Counsel :- R.K. Vaish
 
Respondent Counsel :- Vishwa Pratap Singh,Namrata Tiwary
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Notice need not be sent as an Advocate has put in appearance on behalf of the respondent.

It is a matrimonial dispute. It is a fit case that the matter should be referred to the Mediation Centre, Allahabad. Counsel for the parties agree for the same. They may appear before the Mediation Centre on 27.4.2011. Thereafter a date may be fixed for appearance of the parties.

Order Date :- 11.4.2011

NS

 

 

 
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